Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Punjab - Subsection Section 17(7) in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958 (7)In addition, the Cane Commissioner may direct the use of such other registers, records and forms as may be considered necessary.
