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State of Odisha - Section

Section 23 in The Orissa Zilla Parishad (Conduct of Business) Rules, 1996

23. Restriction on addressing.

- No member may speak more than once on a motion except the mover who has the right to reply. After the mover's reply, no member shall speak on the motion, if the mover of a motion speaks on a amendment thereto, he loses his right of reply.