Section 2(1)(c) in The Apprentices Act, 1961

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Union of India - Subsection

Section 2(1)(c) in The Apprentices Act, 1961

(c)any establishment owned, controlled or managed by—

(i)the Central Government or a department of the Central Government,

(ii)a company in which not less than fifty-one per cent of the share capital is held by the Central Government or partly by that Government and partly by one or more State Governments,

(iii)a corporation (including a co-operative society) established by or under a Central Act, which is owned, controlled or managed by the Central Government,

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Union of India - Subsection

Section 2(1)(c) in The Apprentices Act, 1961