Section 2(1)(k) in The Delhi Electricity Supply Code And Performance Standards Regulations, 2007

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(k)"Billing demand" means highest of the following:-

(i)the contract demand, or

(ii)the maximum demand indicated by the meter during the billing cycle, or

(iii)the sanctioned load wherever contract demand has not been provided in the supply agreement.

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