Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1850 in The Amending Act, 1897 1850. XXV For the forfeiture to Government of The Forfeited deposits made on incomplete sales Deposits Act, of land under Regulation VIII, 1819. 1850. 1
