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State of Jammu-Kashmir - Section

Section 9 in Jammu and Kashmir Combined Competitive Examination Rules, 2018

9. Documents to be furnished by the candidates for the Combined Competitive (Preliminary) Examination.

- A candidate shall not be required to submit any certificate relating to his/her age, educational qualification, certificate of belonging to reserved category and holding of a civil post in the State, at the time of filling his/her application (OMR) form for the Combined Competitive (Preliminary) Examination. The admission to the preliminary examination shall be purely provisional and if on verification at any stage, it is found that the candidate has claimed eligibility for such examination by misrepresentation, concealment of any material fact(s) or impersonation or fraud, his or her candidature shall be cancelled and he/she will be liable to prosecution/disciplinary action by the Commission.