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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1)(b) in The Rajasthan Regulation Compounded Cattle Feed, Concentrates and Mineral Mixtures Order, 1991

(b)search or the seizure of any compounded cattle feed, concentrates or mineral mixtures in any place or premises together with packages, covering, receptacles containing such compounded cattle feed, concentrates or mineral mixtures where he has reasons to believe that the contravention of the provisions of this order has been is being or is about to be caused: