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Union of India - Section

Section 9 in The High Court Court and Supreme Court Judges (Salaries And Conditions Of Service) Amendment Act, 2005

9. Amendment of section 23.- In section 23 of the Supreme Court Judges Act, in sub- section (1A), for the words" of ten thousand rupees", the words" equivalent to an amount of thirty per cent of the salary plus thirty per cent of the dearness pay" shall be substituted.