Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(1) in The Bihar General Provident Fund Rules, 1948 (1)Except as provided in Rule 7, subscribers shall subscribe monthly to the Fund except during a period of suspension:[Deleted by Memo No. 4967 F dated 18.5.1983 (w.e.f. 1.4.83)]
