Section 19(1) in The Assam Agricultural University Act, 1968
(1)The Vice-Chancellor shall be a whole time officer of the University. He shall be an eminent scholar and administrator with background of Agriculture, Animal Husbandry and Veterinary Education, Research and Development. The first Vice-Chancellor after the commencement of this Act shall be appointed by the Chancellor for a period not exceeding five years and on such terms and conditions as the Chancellor may determine. Subsequent Vice-Chancellors shall be appointed by the Chancellor from a panel of three names submitted by a Selection Committee consisting of-(a)One eminent Agricultural Scientist or educationist nominated by the Board ;(b)The Director-General of Indian Council of Agricultural Research ;(c)A nominee by the State Government.
