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Calcutta High Court

Malvika Foundation & Ors vs Eiilm Foundation & Ors on 27 August, 2013

Author: Patherya

Bench: Patherya

     ORDER SHEET

                               GA No.2176 of 2013
                              CS No.251 of 2013
                       IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction


                                      MALVIKA FOUNDATION & ORS.
                                            Versus
                                      EIILM FOUNDATION & ORS.


     BEFORE:
     The Hon'ble JUSTICE PATHERYA
     Date : 27th August, 2013.


                                      Mr. Debajyoti Datta, Mr. Ganesh Shaw for
                                      respondent nos.1,3,4 and 5.

Mr. Arindam Mukherjee for the petitioner. The Court : Time to file the affidavit-in-opposition is extended by three weeks. Reply, if any, be filed within three weeks thereafter. Matter to appear in the monthly list of November, 2013.

All parties to act on a photostat signed copy of this order on the usual undertakings.

( PATHERYA, J.) pa