Calcutta High Court
Malvika Foundation & Ors vs Eiilm Foundation & Ors on 27 August, 2013
Author: Patherya
Bench: Patherya
ORDER SHEET
GA No.2176 of 2013
CS No.251 of 2013
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
MALVIKA FOUNDATION & ORS.
Versus
EIILM FOUNDATION & ORS.
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 27th August, 2013.
Mr. Debajyoti Datta, Mr. Ganesh Shaw for
respondent nos.1,3,4 and 5.
Mr. Arindam Mukherjee for the petitioner. The Court : Time to file the affidavit-in-opposition is extended by three weeks. Reply, if any, be filed within three weeks thereafter. Matter to appear in the monthly list of November, 2013.
All parties to act on a photostat signed copy of this order on the usual undertakings.
( PATHERYA, J.) pa