Delhi High Court - Orders
Dhfl Pramerica Life Insurance Company ... vs Sohan Singh & Anr on 12 August, 2024
$~5, 6, 25 & 69 to 75
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 3099/2024 & CM APPL. 44171-44172/2024
DHFL PRAMERICA LIFE INSURANCE COMPANY LTD
.....Petitioner
Through: Appearance not given
versus
SOHAN SINGH & ANR. .....Respondents
Through: Appearance not given
6
+ CM(M) 2933/2024 & CM APPL. 39598/2024
M/S. TDI INFRASTRUCTURE LTD. .....Petitioner
Through: Appearance not given
versus
BIRJENDRA SINGH MALLIK SINCE DECESSEDNTHR LR
.....Respondent
Through: Appearance not given
25
+ CM(M) 1858/2023 & CM APPL. 43980/2024
MAHINDRA AND MAHINDRA FARM DIVISION .....Petitioner
Through: Mr. Jayant K. Mehta, Senior Advocate,
Mr. Anand Shankar Jha, Mr. Sachin
Mintri and Mr. Rajat Sinha, Advocates
versus
SUMIT KUMAR & ORS. .....Respondents
Through: Mr. Rajinder Gulati & Mr. Rajiv
Bhasin, Advocates
69
+ CM(M) 1818/2023 & CM APPL. 57668/2023
M/S INDUS HOSPITALS, REP. BY ITS CHAIRMAN .....Petitioner
CM(M) 3099/2024 & other connected matters 1
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/08/2024 at 07:23:17
Through: Appearance not given
versus
RAJEEV LOCHAN SINGH .....Respondent
Through: Appearance not given
70
+ CM(M) 1824/2023 & CM APPL. 57684/2023
M/S INDUS HOSPITALS, REP. BY ITS CHAIRMAN .....Petitioner
Through: Appearance not given
versus
RAJEEV LOCHAN SINGH .....Respondent
Through: Appearance not given
71
+ CM(M) 82/2024 & CM APPL. 2212/2024
M/S INDIA FIRST LIFE INSURANCE CO LTD & ANR. .....Petitioners
Through: Appearance not given
versus
MS. SHAIK MUMTAJ & ANR. .....Respondents
Through: Appearance not given
72
+ CM(M) 2934/2024 & CM APPL. 39608-39609/2024
TANEJA DEVELOPERS AND INFRASTRUCTURE LTD & ANR.
.....Petitioners
Through: Appearance not given
versus
RAJ KUMAR .....Respondent
Through: Mr. Avadh Bihari Kaushik and Mr.
Saransh Bhardwaj, Advocates
73
+ CM(M) 2292/2024 & CM APPL. 20314-20315/2024
CM(M) 3099/2024 & other connected matters 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/08/2024 at 07:23:17
VARMAN AVIATION PRIVATE LIMITED .....Petitioner
Through: Appearance not given
versus
DIRECTORATE OF CIVIL AVIATION, GOVERNMENT OF BIHAR
.....Respondent
Through: Appearance not given
74
+ CM(M) 2637/2024 & CM APPL. 30832/2024
THE ORIENTAL INSURANCE CO. LTD. .....Petitioner
Through: Appearance not given
versus
RAVINDER SINGH KANG .....Respondent
Through: Appearance not given
75
+ CM(M) 2892/2024
INDRANI BAISHYA & ORS. .....Petitioners
Through: Appearance not given
versus
CHAIRMAN STATE BANK OF INDIA & ORS. .....Respondent
Through: Appearance not given
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 12.08.2024
1. Heard arguments in part.
2. Re-notify on 13.08.2024 at 3.30 PM.
MANOJ JAIN, J AUGUST 12, 2024/dr CM(M) 3099/2024 & other connected matters 3 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/08/2024 at 07:23:19