Jammu & Kashmir High Court - Srinagar Bench
Robkar vs Shri Rigzin Samphaeal on 12 December, 2022
Bench: Sanjeev Kumar, Moksha Khajuria Kazmi
Sr. No. 13 (i)
Regular Cause List
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CCP No. 1/2020
Robkar ...Petitioner(s)/Appellant(s)
Through: Mr. Jahangir Iqbal Ganai, Sr. Adv. with Mr. Murfat Naseem, Adv.
Vs.
Shri Rigzin Samphaeal ...Respondent(s)
Through: Mr. Sheikh Mushtaq, Adv.
CORAM:
HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
ORDER
12.12.2022 Heard. Reserved.
(MOKSHA KHAJURIA KAZMI) (SANJEEV KUMAR)
JUDGE JUDGE
SRINAGAR:
12.12.2022
Altaf