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State of Haryana - Section

Section 7 in The Medical College Rohtak Act, 1978

7. Maintenance and audit of accounts.

(1)The Governing Body shall maintain proper accounts and other relevant records and prepare an annual statement of accounts including the balance sheet in such form as the Government may, by rules, prescribe, and in accordance with such general directions as may be issued from time to time.
(2)The accounts of the Medical College shall be audited by the Examiner, Local Fund Accounts, Haryana.