Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 425 in The Assam Excise Rules, 2016 425. Liability to bear cost of replacement. - Uniforms issued by Government remain Government property and a man who negligently losses or prematurely wears out his uniforms is liable not only to bear the cost of replacement by also punishment in addition.
