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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1) in Telangana Irrigation Utilisation and Command Area Development Act, 1984

(1)"command area" means an area irrigated or capable of being irrigated either by gravitational flow or by lift irrigation or by any other method, under an irrigation system, project or source and includes every such area whether it is called "ayacut" or by any other local name in any law in force in the State;