Section 14 in Rajasthan Legislative Assembly Ex-Members and Family Pensioners (Medical Facilities) Rules, 2010
14. [ Medical Facilities to the Family Pensioners. [Notification No. 7(1) Sensad/ 2012 dated 14th June, 2012 w.e.f 1.4.2012]
- Every family Pensioner shall be provided free medical attendance and treatment as admissible to ex-member. All other provisions of these rules shall mutatis mutaindies apply for the purpose to grant free medical attendance and treatment facility to the family pensioner (w.e.f. from 1st April, 2012).]
