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State of Madhya Pradesh - Section

Section 17 in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

17.

Upon the receipt of the petition, the receiving officer (the officer of the Commission designed for the purpose), shall acknowledge the receipt by stamping and endorsing the date of its receipt/presentation and shall issue an acknowledgement. In case the petition is received by registered post, the date on which the petition is actually received at the office of the Commission shall be taken as the date of the presentation of the petition.