Section 13 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965
13. Development works to be provided in the colony. [Section 25(2)(f)].
- The designs and specification of the development works to be provided in a colony shall include -(i)metalling of roads and paving of footpaths;(ii)turfing and plantation with trees of open spaces;(iii)street lighting;(iv)adequate and wholesome water-supply;(v)sewers and drains both for storm and sullage water and necessary provision for their treatment and disposal; and(vi)any other works that the Director may think necessary in the interest of proper development of the colony.
