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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(2) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(2)The Registering Officer shall maintain a register in Form- III annexed to these rules showing the particulars of establishments in relation to which certificates of registration have been issued, in such manner and procedure as directed by State Government.