Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 93 in Kannur University Act, 1996 93. Appointment of the first Vice-Chancellor. - Notwithstanding anything to the contrary contained in section 10, the Chancellor shall appoint such person as he think fit to be the first Vice-Chancellor of the University.
