Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 1 in Gujarat District Mineral Foundation Rules, 2016 1. Short title and commencement. (1)These rules may be called the Gujarat District Mineral Foundation Rules, 2016.(2)They shall be deemed to have come into force on January 12, 2015.
