Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act] Union of India - Subsection Section 4(2)(r) in Pension Fund Regulatory and Development Authority (National Pension System Trust) Regulations, 2015 (r)provision to the effect that amendment to the Trust Deed shall be carried as and when so directed by the Authority;