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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(2) in The United Provinces Cotton Ginning and Pressing Factories Act, 1949

(2)A certificate given by such person or body after examination of the contents of any bale under sub-section (1) shall be admissible in evidence and be presumed to be true until the contrary is proved.