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State of Madhya Pradesh - Section

Section 14 in The M.P. Rajya Sadak Parivahan Seva (Bina Tikat Yatra Ki Rok) Adhiniyam, 1974

14. Power to make rules.

(1)The State Government may make rules for carrying out all or any of the purposes of this Act.
(2)The rules made under this Act shall be laid on the table of the Legislative Assembly.