Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Himachal Pradesh - Subsection Section 53(r) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986 (r)the conditions of residence of the students of the University and the levy of fees for residence in hostels maintained by the University;
