Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 218] [Entire Act] State of West Bengal - Subsection Section 218(4) in West Bengal Municipal Act, 1993 (4)[***] [[Omitted by West Bengal Act 13 of 1995 w.e.f 5.9 1995, which stood earlier as under :
