Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(c) in Tamil Nadu Regularisation of Unapproved Layouts and Plots Rules, 2017 (c)Any plot for regularisation shall abut a public road or gain access from a public road through a passage over which the applicant has the right to access.
