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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Goa - Subsection

Section 17(3)(b) in The Goa, Daman and Diu School Education Act, 1984

(b)the leave of absence, age of retirement, pension and gratuity or contributory provident fund in lieu of pension and gratuity and other benefits to which the employee shall be entitled;