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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

NCT Delhi - Subsection

Section 53(2)(b) in The Delhi Urban Shelter Improvement Board Act, 2010

(b)the manner of dealing with the representations and suggestions of residents of the jhuggi-jhopri basti with regard to payment or contribution of labour, other than charges for use of toilet and bathing facilities;