Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Entire Act] Union of India - Section Section 123 in The Finance Act, 2018 123. Amendment of section 7. - In section 7 of the principal Act, for the words, brackets, figures and letter "any such Bank or any officer empowered under sub-section (4) of section 4A", the words "a Government Savings Bank" shall be substituted.
