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State of Uttar Pradesh - Section

Section 13 in The U.P. Godam Niyamavali, 1972

13. Information regarding person authorised to sign receipts.

- Every Warehouseman shall send to the Licensing Authority the names and addresses with specimen signatures of the persons authorised to sign on behalf of the Warehouseman. In case of any change regarding persons so authorised, information shall be given immediately to the Licensing Authority alongwith names, addresses and signatures of the newly authorised persons. Such information shall be sent under registered cover.