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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(2)(p) in Punjab General Sales Tax Act, 1948

(p)the procedure for any other matters including fees incidental to the disposal of appeals and applications for revisions under sections 20 and 21;
(pp)the authority by which and the manner in which cases may be transferred from one Assessing Authority to another and from one appellate authority to another;