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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(d) in The Orissa Irrigation Rules, 1961

(d)[ "commercial establishment" means as defined in the Commercial Establishment Act, 1952; [Substituted vide Orissa Gazette Extraordinary No. 1149/26.9.1994-SRO No. 827/94/26.9.1994]
(dd)[ "Executive Engineer" means Executive Engineer of the Water Resources Department, of Government of Orissa, having territorial jurisdiction over the Government water source; and]