Jammu & Kashmir High Court - Srinagar Bench
None vs State Of J&K & Ors on 13 May, 2019
Author: Rashid Ali Dar
Bench: Rashid Ali Dar
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
CRR No. 52/19 Date of Order: 13 .05.2019
Nabeel Ahmad V. State of J&K & Ors.
Coram:
Hon'ble Mr Justice Rashid Ali Dar, Judge
Appearance:
For Petitioner(s): None.
For respondent(s): Ms. Rifat, Advocate
i/ Whether to be reported in Yes/No Press/Media?
ii/ Whether to be reported in Yes/No Digest/Journal?
List day after tomorrow i.e. 15.5.2019.
In case petitioner does not appear on the next date of hearing proper orders will follow.
(Rashid Ali Dar ) Judge Srinagar 13.05. 2019 Mujtaba SYED MUJTABA HUSSAIN 2019.05.15 11:25 I attest to the accuracy and integrity of this document