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State of Jammu-Kashmir - Section

Section 23 in Jammu and Kashmir Criminal Laws (Amendment) Act, 2013

23. Amendment of section 352, Act XXIII of 1989.

- In section 352 of the Code of Criminal Procedure, in the sub-section (2), for the words, figures and letters "or 376-D", the words, figures and letters "376-D and 376-E" shall be substituted.