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[Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(4)(e) in The Orissa District Planning Committees Rules, 2000

(e)the figure 1 is set opposite the name of more than one candidate or is so placed as to render it doubtful as to which candidate it is intended to apply, or