Bombay High Court
Aktiebolaget Skf vs The State Of Maharashtra Through The Gp ... on 27 September, 2019
Bench: M.S. Sanklecha, Nitin Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9106 OF 2019
Rieter Machine Works Ltd. ....Petitioner
V/S
The State Of Maharashtra Through The Gp And ....Respondent
Ors WITH WRIT PETITION NO. 7081 OF 2019 Carraro Drive Tech Spa Through Its Authorised ....Petitioner Signatory Mr. G. D'andria V/S State Of Maharashtra And Anr. ....Respondent WITH WRIT PETITION NO. 9161 OF 2019 Aktiebolaget Skf ....Petitioner V/S The State Of Maharashtra Through The Gp And ....Respondent Ors WITH WRIT PETITION NO. 9168 OF 2019 Kimberly Clark Corporation ....Petitioner V/S The State Of Maharashtra Through The Govt. ....Respondent Pleader And Ors.
WITH Page 1/3 ::: Uploaded on - 27/09/2019 ::: Downloaded on - 28/09/2019 04:12:09 ::: WRIT PETITION NO. 9174 OF 2019 Piaggio And C. S. P. A ....Petitioner V/S The State Of Maharashtra Through The Gp And ....Respondent Ors WITH WRIT PETITION NO. 9260 OF 2019 Cummins Inc. ....Petitioner V/S The State Of Maharashtra Through The Govt. ....Respondent Pleader And Ors.
WITH WRIT PETITION NO. 9209 OF 2019 Cummins Generator Technologies Ltd. ....Petitioner V/S The State Of Maharashtra Through Gp High ....Respondent Court And Ors WITH WRIT PETITION NO. 9220 OF 2019 Syngenta Asia Pacific Pte. Ltd. ....Petitioner V/S The State Of Maharashtra Through Gp And Ors ....Respondent WITH WRIT PETITION NO. 9230 OF 2019 Cummins Inc. ....Petitioner V/S Page 2/3 ::: Uploaded on - 27/09/2019 ::: Downloaded on - 28/09/2019 04:12:09 ::: The State Of Maharashtra Through The Govt. ....Respondent Pleader And Ors.
WITH WRIT PETITION NO. 9218 OF 2019 Cummins Filtration Inc. ....Petitioner V/S The State Of Maharashtra Through The Govt. ....Respondent Pleader And Ors.
Mr Sriram Sridharan for Petitioner in WP Nos. 9106/2019, 9161/2019, 9168/2019, 9174/2019, 9209/2019, 9218/2019, 9220/2019, 9230/2019 & 9260/2019 Ms Mekhla anand & Aditi Thakur i/b Cyril Amarchand Mangaldas for Petitioner in WP No 7081/2019 Ms Shruti D Vyas, B Panel Counsel for State Mr Karan Adik a/w Mr Ram Ochani for Respondent in WP No 9106/2019 Mr Pradeep S Jetly a/w Mr J B Mishra for Respondent in WP No 9161/2019 & 9168/2019 Mr Karan Adik a/w Ms Maya Majumdar for Respondents in WP Nos 9174/2019,9209/2019,9218/2019, 9220/2019, 9230/2019 & 9260/2019 CORAM : M.S. SANKLECHA & NITIN JAMDAR, JJ DATE : 27th September, 2019 P.C. :
Stand over to 11/10/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 27/09/2019 ::: Downloaded on - 28/09/2019 04:12:09 :::