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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(4) in A.P. Wood Based Industries (Establishment And Regulation) Rules, 2018

(4)The distance restriction as mentioned in sub-rule (2) above will not be applicable to a wood based industry' established in an industrial Estate or a Municipal area.