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[Cites 0, Cited by 0] [Section 1A(17)] [Section 1A] [Entire Act]

Union of India - Subsection

Section 1A(17)(iii) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(iii)release of harmful substances for the purpose of legitimate scientific research into pollution abatement or control and the term "to discharge" shall be constructed accordingly;