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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Uttar Pradesh - Subsection

Section 57(1)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(a)specified in the second column and against which no entiy is shown in the third column of Schedule IV or the entry shown in the third column requires the power, duty or function to be exercised or performed by any particular officer or authority;