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[Section 0]
[Entire Act]
State of West Bengal - Subsection
Section 0(25) in New Town, Kolkata Development Authority Act, 2007
| Serial No. | Mouza | Jurisdiction List No. | Police Station | District | Mouzas (Full/Part) involved (excludingsettlement areas) |
| 1 | Wari | 26 | Kolkata Leather Complex | South 24-Pa rganas | Full |
| 2 | Paikan | 28 | Kolkata Leather Complex | South 24-Parganas | Full |
| 3 | Sukpukuria | 30 | Kolkata Leather Complex | South 24-Parganas | Full |
| 4 | Kxolbdna | 31 | Kolkata Leather Complex | South 24-Parganas | North of Basanti Road |
| 5 | Chariswar | 29 | Kolkata Leather Complex | South 24-Parganas | Full |
| 6 | Bhatipata | 33 | Kolkata Leather Complex | South 24-Parganas | North of Basanti Road |
| 7 | Karidanga | 32a | Kolkata Leather Complex | South 24-Parganas | North of Basanti Road 8. |
| 8 | Gangapur | 35 | Kolkata Leather Complex | South 24-Pargans | North Basanti Road |
| 9 | Ghunimeghi | 44 KolkataLeather Complex | South 24-Parganas | West of Chariswar Khal and North of Basanti Road. |