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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(c) in The West Bengal Public Libraries Act, 1979

(c)[ employ from time to time the officers and staff of the [sponsored public libraries declared as such under section 16A] [[Clause (c) substituted by W.B. Act 24 of 1985 which was earlier as under :-