Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] Union of India - Subsection Section 22(2) in Conduct of Elections Rules, 1961 (2)The names of the candidates shall be arranged [on the postal ballot paper] [Substituted by S.O. 5573, dated 23.12.1971. ] in the order in which they appear in the list of contesting candidates.
