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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2)(x) in A.P. State Council for Physiotherapy Act, 2019

(x)Two Physiotherapists to be nominated by the State Government to represent such Physiotherapy organizations which can represent the interests of Physiotherapy: