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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(60) in The Calcutta Metro Railway General Rules, 2000

(60)"Inspector of Way and Works" means any Inspector or Assistant Inspector responsible for the construction ' or maintenance of permanent way, points and signals, underground box structure, surface structure, bridges or other works connected therewith.