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State of Assam - Section
Section 7 in Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006
7. Constitution of the Administrative Recognition Committee.
- The Administrative Recognition Committee referred to under section 6 shall consist of the following:-| (1) In respectof recognition of institutions imparting Secondary and HigherSecondary level of education: | ||
| (a) Director, Secondary Education, Assam | : | Chairman. |
| (b) Joint Director. Secondary Education, Assam | : | Member-Secretary. |
| (c) One State Government representative, Secretary. not belowthe rank of Deputy Secretary, Secondary Education Department | : | Member |
| (d) One representative each from the Board of SecondaryEducation, Assam (SEBA) and Assam Higher Secondary EducationCouncil (AHSEC) | : | Member |
| (2) In respect of recognition of institutionsimparting Primary and Middle level of education; | ||
| (a) Director, Elementary Education, Assam | : | Chairman |
| (b) Joint Director, Elementary Education, Assam | : | Member-Secretary |
| (c) One State Government representative not below the rank ofDeputy Secretary, Elementary Education Department. | : | Member |
| (d) One representative from the Board of Secondary Education,Assam(SEBA) | : | Member |
| (e) One representative from the State Council of EducationalResearch and Training (SCERT), not below the rank of JointDirector | : | Member |