Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jammu-Kashmir - Subsection Section 2(25) in Jammu and Kashmir Shops and Establishments Act, 1966 (25)"wages" means wages as defined in the [Payment of Wages Act, 1956] [Now Factory Act, 1948 (Central Act No. 63 of 1948).];
