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State of Tamilnadu - Section

Section 31 in Tamil Nadu Educational Inspection Code

31. Control over Basic Schools.

- The Basic Educational Officers will be responsible for the proper administration and working of all basic school (for men and women) in their circle. The inspection of Basic Schools and of the craft stores in their jurisdiction will be conducted by the concerned Basic Educational Officers. The Deputy Inspectors will give the same assistance to the Basic Educational Officers as they have been giving to District Educational Officers in the matter of inspection of Basic Schools. The selection of students for admission into Basic Training Schools shall be made by committees appointed for the purpose by Director of Education.