Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madras High Court

M/S. Sakthi Engineering Works vs The Government Of India on 1 September, 2021

Author: D.Krishnakumar

Bench: D.Krishnakumar

                                                                             W.P. (MD)No.7390 of 2020


                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED : 01.09.2021

                                                      CORAM

                                   THE HON'BLE MR. JUSTICE D.KRISHNAKUMAR

                                             W.P.(MD).No.7390 of 2020
                                                       and
                                        W.M.P.(MD)Nos.6841 and 6842 of 2020

                     M/s. Sakthi Engineering Works,
                     Represented by its Proprietor,
                     Mr. S. Mannar Perumal,
                     No.2/296A, Manonmani Street,
                     Koodankulam,
                     Radhapuram Taluk,
                     Tirunelveli District.
                                                                     ... Petitioner
                                                        Vs.
                     1. The Government of India,
                        Represented by its Secretary,
                        Ministry of Home Affairs,
                        North Block, New Delhi – 110 001.

                     2. Nuclear Power Corporation of India Ltd.,
                        Koodangulam Nuclear Power Project,
                        Koodangulam Post, Radhapuram Taluk,
                        Tirunelveli District.

                     3. The Senior Maintenance Engineer,
                        Nuclear Power Corporation of India Ltd,
                        Koodangulam Nuclear Power Project,
                        Koodangulam Post, Radhapuram Taluk,
                        Tirunelveli District.
                                                                            ... Respondents



                     1/4




https://www.mhc.tn.gov.in/judis/
                                                                                 W.P. (MD)No.7390 of 2020


                     PRAYER: Petition filed under Article 226 of the Constitution of India,
                     for issuance of a Writ of Certiorari, calling for the records relating to
                     the     proceedings     of    the      impugned       orders    in     1)
                     No.NPCIL/KKNPP/S/2020/169, 2) No.NPCIL/KKNPP/S/2020/16, 3)
                     No.NPCIL/KKNPP-3                  &                 4/Mech/2020/S/489,
                     4)No.NPCIL/KKNPP/S/2020/156 and 5) No. NPCIL/KKNPP/S/2020/165
                     dated 15.05.2020 on the file of the second respondent and quash the
                     same and pass orders.

                                        For Petitioner    :    Mr.R. Maheswaran
                                        For Respondents :      Mr. V. Malaiyevdran, CGSC
                                                               for R1
                                                               Mr. C. Muthu Saravanan
                                                               for R2 and R3

                                                         ORDER

Mr. R. Maheswaran, learned counsel appearing for the petitioner informed the Court that the petitioner has submitted a letter to the Registry to withdraw the aforesaid Writ Petition.

2. In view of the said submissions made by the learned counsel appearing for the petitioner, the Writ Petition stands dismissed as withdrawn. Consequently, connected Miscellaneous Petitions are closed. No costs.

01.09.2021 Index : Yes/No Internet : Yes /No mnr 2/4 https://www.mhc.tn.gov.in/judis/ W.P. (MD)No.7390 of 2020 To

1. The Government of India, Represented by its Secretary, Ministry of Home Affairs, North Block, New Delhi – 110 001.

2. Nuclear Power Corporation of India Ltd., Koodangulam Nuclear Power Project, Koodangulam Post, Radhapuram Taluk, Tirunelveli District.

3. The Senior Maintenance Engineer, Nuclear Power Corporation of India Ltd, Koodangulam Nuclear Power Project, Koodangulam Post, Radhapuram Taluk, Tirunelveli District.

3/4

https://www.mhc.tn.gov.in/judis/ W.P. (MD)No.7390 of 2020 D.KRISHNAKUMAR, J.

mnr W.P.(MD).No.7390 of 2020 and W.M.P.(MD)Nos.6841 and 6842 of 2020 01.09.2021 4/4 https://www.mhc.tn.gov.in/judis/